Dr. R.K. Sharma vs State Of U.P. & Others
2017 Latest Caselaw 6206 ALL

Citation : 2017 Latest Caselaw 6206 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Dr. R.K. Sharma vs State Of U.P. & Others on 2 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 64455 of 2009
 

 
Petitioner :- Dr. R.K. Sharma
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Nandita Adaval,Sudhir Dixit
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Singh/Sc
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List revised.

None appears to press the matter.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 2.11.2017

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