Nagar Palika Parishad Syana Thru' ... vs Sanjeev Kumar & Another
2017 Latest Caselaw 6200 ALL

Citation : 2017 Latest Caselaw 6200 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Nagar Palika Parishad Syana Thru' ... vs Sanjeev Kumar & Another on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1060 of 2017
 

 
Appellant :- Nagar Palika Parishad Syana Thru' Its Exe. Officer
 
Respondent :- Sanjeev Kumar & Another
 
Counsel for Appellant :- Vipin Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of Sri Chandrabir Singh, Advocate, holding brief of Sri Vipin Kumar, learned counsel for the appellant, put up on 10.11.2017 as fresh.

Order Date :- 2.11.2017

Gss

Download the LatestLaws.com Mobile App