Rahasveer Singh vs State Of U.P.
2017 Latest Caselaw 6195 ALL

Citation : 2017 Latest Caselaw 6195 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Rahasveer Singh vs State Of U.P. on 2 November, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 42079 of 2017
 

 
Applicant :- Rahasveer Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Purushottam Dixit
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Abhai Kumar,J.

As prayed by learned counsel for the applicant, put-up as fresh on 13.11.2017.

Order Date :- 2.11.2017

Ajeet

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