Citation : 2017 Latest Caselaw 6193 ALL
Judgement Date : 2 November, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 1 Cr. Misc. time extension application no. 323368 of 2017 IN Case :- APPLICATION U/S 482 No. - 26910 of 2017 Applicant :- Arun Kumar Shukla & Another Opposite Party :- State Of U.P. & Another Counsel for Applicant :- Ravi Ratn Kumar Sinha Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Heard learned counsel for the applicants and perused the record.
The applicants are granted one week further time from today to deposit the amount with the Mediation Centre, in pursuance of the order dated 15.9.2017 passed by this court.
The time extension application is disposed of.
Order Date :- 2.11.2017
Gss
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