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Gama vs Gul Muhammad & Another
2017 Latest Caselaw 6191 ALL

Citation : 2017 Latest Caselaw 6191 ALL
Judgement Date : 2 November, 2017

Allahabad High Court
Gama vs Gul Muhammad & Another on 2 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1065 of 2017
 

 
Appellant :- Gama
 
Respondent :- Gul Muhammad & Another
 
Counsel for Appellant :- V.R. Tiwari
 
Counsel for Respondent :- Parashuram Barnawal
 

 
Hon'ble Bachchoo Lal,J.

Sri Anoop Barnawal, Advocate, has filed vakalatnama on behalf of respondent no. 1, let it be taken on record.

Learned counsel for the appellant prays for and is granted two weeks time to file certified copy of statement of p.w.-1.

List thereafter for hearing on the point of admission.

Order Date :- 2.11.2017

Gss

 

 

 
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