Smt. Pushpawati vs Nempal Singh & Another
2017 Latest Caselaw 6190 ALL

Citation : 2017 Latest Caselaw 6190 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Smt. Pushpawati vs Nempal Singh & Another on 2 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1063 of 2017
 

 
Appellant :- Smt. Pushpawati
 
Respondent :- Nempal Singh & Another
 
Counsel for Appellant :- Dharm Vir Jaiswal,Harsh Vikram
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted ten days time to file certified copy of map of plot no. 475.

Put up on 20.11.2017 as fresh.

Order Date :- 2.11.2017

Gss

Download the LatestLaws.com Mobile App