M/S Noekraft Global Pvt. Ltd. And 7 ... vs State Of U.P. And 2 Others
2017 Latest Caselaw 6186 ALL

Citation : 2017 Latest Caselaw 6186 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

M/S Noekraft Global Pvt. Ltd. And 7 ... vs State Of U.P. And 2 Others on 2 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 55742 of 2016
 

 
Petitioner :- M/S Noekraft Global Pvt. Ltd. And 7 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Abhijeet Mukherji
 
Counsel for Respondent :- C.S.C.,Chandan Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Learned counsel for the respondents prays for and is allowed two weeks' time to file counter affidavit.

List this matter on 17.11.2017.

Interim order, if any, to continue till then.

Order Date :- 2.11.2017

pks

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