Yashwant Singh vs Basic Shiksha Adhikari And Others
2017 Latest Caselaw 6180 ALL

Citation : 2017 Latest Caselaw 6180 ALL
Judgement Date : 2 November, 2017

Allahabad High Court

Yashwant Singh vs Basic Shiksha Adhikari And Others on 2 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 50518 of 2010
 

 
Petitioner :- Yashwant Singh
 
Respondent :- Basic Shiksha Adhikari And Others
 
Counsel for Petitioner :- Saurabh Sachan,A. K. Sachan
 
Counsel for Respondent :- C. S. C.,Sujeet Kumar Rai
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

List in the next cause list showing the name of Shri Pankaj Singh as learned counsel for the respondent.

Interim order, if any, to continue till then.

Order Date :- 2.11.2017

pks

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