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Shri Chhanga Singh Sengar And ... vs Shri Ram Lal Gary And Others
2017 Latest Caselaw 6178 ALL

Citation : 2017 Latest Caselaw 6178 ALL
Judgement Date : 2 November, 2017

Allahabad High Court
Shri Chhanga Singh Sengar And ... vs Shri Ram Lal Gary And Others on 2 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 433 of 1995
 

 
Appellant :- Shri Chhanga Singh Sengar And Another
 
Respondent :- Shri Ram Lal Gary And Others
 
Counsel for Appellant :- B.R. Singh
 
Counsel for Respondent :- Ashok Bhushan
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

List again in the next cause list along with First Appeal From Order No. 541 of 2015 which is stated to have been dismissed in default on 15.07.2009, in which restoration application has been filed on 30.06.2010.

Order Date :- 2.11.2017

Ishan

 

 

 
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