Ramtej vs State Of U.P. & Another
2017 Latest Caselaw 6155 ALL

Citation : 2017 Latest Caselaw 6155 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Ramtej vs State Of U.P. & Another on 1 November, 2017

Bench: Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 12
 
Case :- CRIMINAL APPEAL No. - 1722 of 2017
 
Appellant :- Ramtej
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Manoj Kumar Singh,Nirbhai Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Mrs. Rekha Dikshit,J.

On the request of learned counsel for the appellant, list in the week commencing 13.11.2017 along with report regarding service of notice upon respondent No.2.

Order Date :- 1.11.2017

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