Ram Krishna Tiwari And And 4 Ors. vs Raghubir Sahai And 8 Ors.
2017 Latest Caselaw 6153 ALL

Citation : 2017 Latest Caselaw 6153 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Ram Krishna Tiwari And And 4 Ors. vs Raghubir Sahai And 8 Ors. on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 276 of 2016
 

 
Appellant :- Ram Krishna Tiwari And And 4 Ors.
 
Respondent :- Raghubir Sahai And 8 Ors.
 
Counsel for Appellant :- Akhilesh Kumar,A.K. Srivastava,Tarun Kumar Tripathi
 
Counsel for Respondent :- Mridul Kumar
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Tarun Kumar Tripathi, learned counsel for the appellants and Sri Mridul Kumar, learned counsel for the respondent.

List after three weeks.

Order Date :- 1.11.2017

Gss

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