Ram Autar Agarwal & Others vs Luxman Autar Agarwal
2017 Latest Caselaw 6152 ALL

Citation : 2017 Latest Caselaw 6152 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Ram Autar Agarwal & Others vs Luxman Autar Agarwal on 1 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 364 of 1995
 

 
Appellant :- Ram Autar Agarwal & Others
 
Respondent :- Luxman Autar Agarwal
 
Counsel for Appellant :- M.D. Singh,Shekher
 
Counsel for Respondent :- Vipin Sinha,Navin Sinha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

None appears to press this appeal on behalf of the appellant, even otherwise, it appears that appeal is defective and it arises out of an order passed on a injunction application, as such it is quite possible that the matter may become infructuous for lapse of time.

The appeal is dismissed in default.

Order Date :- 1.11.2017

Ishan

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