Smt. Seema & Others vs Surendra Singh & Another
2017 Latest Caselaw 6151 ALL

Citation : 2017 Latest Caselaw 6151 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Smt. Seema & Others vs Surendra Singh & Another on 1 November, 2017

Bench: Amreshwar Pratap Sahi, Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2374 of 2007
 

 
Appellant :- Smt. Seema & Others
 
Respondent :- Surendra Singh & Another
 
Counsel for Appellant :- S.D. Ojha
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

Steps have been taken today in Court itself, even though the appeal has not been listed under Chapter XII Rule 4. We therefore permit the office to take appropriate steps as requisites have been filed for service of respondent no. 1.

Matter shall be listed after three weeks with a report of service of notice.

Order Date :- 1.11.2017

Ishan

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