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Kanpur Development Authority vs Sardar Indra Pal Singh And Another
2017 Latest Caselaw 6143 ALL

Citation : 2017 Latest Caselaw 6143 ALL
Judgement Date : 1 November, 2017

Allahabad High Court
Kanpur Development Authority vs Sardar Indra Pal Singh And Another on 1 November, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 98 of 2015
 

 
Appellant :- Kanpur Development Authority
 
Respondent :- Sardar Indra Pal Singh And Another
 
Counsel for Appellant :- Ajit Kumar Singh,Shivam Yadav
 
Counsel for Respondent :- A.K.Srivastava,Abhinava Krishna,H.N.Singh,Vineet Kumar Singh
 

 
Hon'ble Bachchoo Lal,J.

At the request of  Viraj Vaibhav, Advocate, holding brief of Sri Shivam Yadav, learned counsel for the appellant,  the case is passed over for the day.

List in the next cause list

Order Date :- 1.11.2017

Gss

 

 

 
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