Natthi And 3 Others vs Soran And 5 Others
2017 Latest Caselaw 6141 ALL

Citation : 2017 Latest Caselaw 6141 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Natthi And 3 Others vs Soran And 5 Others on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1158 of 2016
 

 
Appellant :- Natthi And 3 Others
 
Respondent :- Soran And 5 Others
 
Counsel for Appellant :- Pankaj Goswami
 
Counsel for Respondent :- Deepak Jaiswal
 

 
Hon'ble Bachchoo Lal,J.

Passed over on the illness slip of Sri Pankaj Goswami, learned counsel for the appellants and Sri Deepak Jaiswal, learned counsel for the respondent.

List after three weeks.

Order Date :- 1.11.2017

Gss

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