Moradabad Development Authority ... vs Umakant & 2 Others
2017 Latest Caselaw 6138 ALL

Citation : 2017 Latest Caselaw 6138 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Moradabad Development Authority ... vs Umakant & 2 Others on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 1056 of 2017
 

 
Appellant :- Moradabad Development Authority Thru' Its Vice Chairman
 
Respondent :- Umakant & 2 Others
 
Counsel for Appellant :- Satish Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant prays for and is granted 15 days time to file stay application.

List thereafter for hearing on the point of admission.

Order Date :- 1.11.2017

Gss

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