M/S Rajdish Food Products Pvt. ... vs State Of U.P. And 3 Others
2017 Latest Caselaw 6132 ALL

Citation : 2017 Latest Caselaw 6132 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

M/S Rajdish Food Products Pvt. ... vs State Of U.P. And 3 Others on 1 November, 2017

Bench: Bharati Sapru, Siddharth




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 50996 of 2017
 

 
Petitioner :- M/S Rajdish Food Products Pvt. Ltd. Thru Director
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Devendra Kumar,Navin Kumar Giri
 
Counsel for Respondent :- C.S.C.,Chandan Agarwal
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Siddharth,J.

Put up tomorrow i.e. 02.11.2017 as fresh along with Writ-C No. 27915 of 2017.

Order Date :- 1.11.2017

pks

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