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Shyama Charan vs U.P.S.R.T.C. & Others
2017 Latest Caselaw 6127 ALL

Citation : 2017 Latest Caselaw 6127 ALL
Judgement Date : 1 November, 2017

Allahabad High Court
Shyama Charan vs U.P.S.R.T.C. & Others on 1 November, 2017
Bench: Amreshwar Pratap Sahi, Saral Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- FIRST APPEAL FROM ORDER No. - 560 of 2004
 

 
Appellant :- Shyama Charan
 
Respondent :- U.P.S.R.T.C. & Others
 
Counsel for Appellant :- S.D.Ojha
 
Counsel for Respondent :- Ajit Kr. Singh,L.D.Rajbhar
 

 
Hon'ble Amreshwar Pratap Sahi,J.

Hon'ble Saral Srivastava,J.

The case is passed over on the request of learned counsel for the appellant.

Order Date :- 1.11.2017

Ishan

 

 

 
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