Abdul Gaffar vs Aftab Ahmad & 11 Others
2017 Latest Caselaw 6118 ALL

Citation : 2017 Latest Caselaw 6118 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

Abdul Gaffar vs Aftab Ahmad & 11 Others on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 697 of 2013
 

 
Appellant :- Abdul Gaffar
 
Respondent :- Aftab Ahmad & 11 Others
 
Counsel for Appellant :- Rahul Upadhyay
 
Counsel for Respondent :- K.P. Tiwari
 

 
Hon'ble Bachchoo Lal,J.

Sri Rahul Upadhyay, learned counsel for the appellant has sent illness slip.

Sri Saurabh Tiwari, Advocate, holding brief of Sri K.P.Tiwari, learned counsel for the respondent is present.

The case is passed over for the day.

List after two weeks.

Order Date :- 1.11.2017

Gss

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