O.P. Kakaria vs C/M M.M.H. College & Another
2017 Latest Caselaw 6117 ALL

Citation : 2017 Latest Caselaw 6117 ALL
Judgement Date : 1 November, 2017

Allahabad High Court

O.P. Kakaria vs C/M M.M.H. College & Another on 1 November, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- SECOND APPEAL No. - 708 of 2014
 

 
Appellant :- O.P. Kakaria
 
Respondent :- C/M M.M.H. College & Another
 
Counsel for Appellant :- Dhurva Narayana,B.K. Narayana
 
Counsel for Respondent :- Siddhartha Varma
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant pointed out that Sri Siddhartha Varma, learned counsel for the respondent has been elevated to the Bench of this Hon'ble Court.

Issue notice to the respondents to engage another counsel.

List after service of notice upon respondents.

Order Date :- 1.11.2017

Gss

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