Citation : 2017 Latest Caselaw 99 ALL
Judgement Date : 4 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL No. - 367 of 2008 Appellant :- Rajendra Singh & Others Respondent :- Prayag Das Seth & Others Counsel for Appellant :- Narendra Kumar Giri,Madhav Jain,Ratnakar Bharti Counsel for Respondent :- Swapnil Kumar,A,S.Dubey,M.K.Gupta,Swapnil Kumar Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
List in the next cause list to enable Shri Madhav Jain to comply with the earlier order of this Court.
Order Date :- 4.5.2017
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