Madhuresh Pandey vs State Of U.P. Through Secy. ...
2017 Latest Caselaw 989 ALL

Citation : 2017 Latest Caselaw 989 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Madhuresh Pandey vs State Of U.P. Through Secy. ... on 22 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6927 of 2003
 

 
Petitioner :- Madhuresh Pandey
 
Respondent :- State Of U.P. Through Secy. Secondary Education Govt.Of U.P
 
Counsel for Petitioner :- H.G.S.Parihar,Pawan Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Y.K.Mishra
 

 
Hon'ble Vivek Chaudhary,J.

Heard learned counsel for parties.

Judgment reserved.

Order Date :- 22.5.2017

psd

(Vivek Chaudhary,J.)

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