Radhika Prasad vs State Of U.P. & Anr.
2017 Latest Caselaw 981 ALL

Citation : 2017 Latest Caselaw 981 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Radhika Prasad vs State Of U.P. & Anr. on 22 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 407 CR.P.C. No. - 27 of 2017
 

 
Applicant :- Radhika Prasad
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Gaurav Misra,Ram Babu Soni
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned counsel appearing on behalf of applicant, at the outset stated that he has been instructed not to press this petition and it may be dismissed as such.

2. The petition is, accordingly, dismissed as not pressed.

Order Date :- 22.5.2017

Mukesh

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