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Umapati Pandey vs State Of U.P. & Anr.
2017 Latest Caselaw 980 ALL

Citation : 2017 Latest Caselaw 980 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
Umapati Pandey vs State Of U.P. & Anr. on 22 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 407 CR.P.C. No. - 1 of 2017
 

 
Applicant :- Umapati Pandey
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Kapil Muni Dubey
 
Counsel for Opposite Party :- Govt. Advocate,S.H.Ibrahim
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Learned Standing Counsel prays for and is allowed a week's time to comply with the order dated 11.5.2017 failing which it would be understood that State has nothing to state about paragraph no. 4, 5 and 6.

2.  List this matter on 29th May, 2017.

Order Date :- 22.5.2017

Mukesh

 

 

 
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