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Jagdish Prasad Yadav vs Ram Babu And Others
2017 Latest Caselaw 98 ALL

Citation : 2017 Latest Caselaw 98 ALL
Judgement Date : 4 May, 2017

Allahabad High Court
Jagdish Prasad Yadav vs Ram Babu And Others on 4 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 384 of 2016
 

 
Appellant :- Jagdish Prasad Yadav
 
Respondent :- Ram Babu And Others
 
Counsel for Appellant :- R.N. Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in July 2017 with fresh service report.

Order Date :- 4.5.2017

pks

 

 

 
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