Sahab Lal vs State Of U.P. Thru' Principal ...
2017 Latest Caselaw 978 ALL

Citation : 2017 Latest Caselaw 978 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Sahab Lal vs State Of U.P. Thru' Principal ... on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 70225 of 2006
 

 
Petitioner :- Sahab Lal
 
Respondent :- State Of U.P. Thru' Principal Secry. And Others
 
Counsel for Petitioner :- Siddharth Singh,Amit Singh
 
Counsel for Respondent :- C.S.C .,Abhinava Krishna,Anoop Trivedi,Chandan Sharma,M.C. Tripathi,Pradeep Kumar Tripathi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

As prayed list in the next cause list.

Order Date :- 22.5.2017

pks

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