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Uttarakhand Jan Kalyan Parishad vs State Of U.P. And Others
2017 Latest Caselaw 977 ALL

Citation : 2017 Latest Caselaw 977 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
Uttarakhand Jan Kalyan Parishad vs State Of U.P. And Others on 22 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 52353 of 2006
 

 
Petitioner :- Uttarakhand Jan Kalyan Parishad
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Suneel Rai
 
Counsel for Respondent :- C.S.C.,Anurag Khanna,Gaurav Kakkar,M.N. Singh,Ramendra Pratap Singh,Shivam Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner prays for and is allowed three weeks' and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 22.5.2017

pks

 

 

 
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