Smt. Mithlesh Singh vs State Of U.P. And Others
2017 Latest Caselaw 976 ALL

Citation : 2017 Latest Caselaw 976 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Smt. Mithlesh Singh vs State Of U.P. And Others on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 38217 of 2006
 

 
Petitioner :- Smt. Mithlesh Singh
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Nand Lal Maurya,Bhaiya Ram
 
Counsel for Respondent :- C.S.C.,B.K. Narain,V.K.Narain
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List after two weeks with fresh service report.

Order Date :- 22.5.2017

pks

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