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C/M Gyan Bharti Inter College And ... vs State Of U.P. And Others
2017 Latest Caselaw 975 ALL

Citation : 2017 Latest Caselaw 975 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
C/M Gyan Bharti Inter College And ... vs State Of U.P. And Others on 22 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 50598 of 2006
 

 
Petitioner :- C/M Gyan Bharti Inter College And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S.P. Pandey,S.N.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed 16.05.2017 may be traced out and bring on record.

List in the next cause list.

Order Date :- 22.5.2017

pks

 

 

 
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