Pawan Kumar And Others vs State Of U.P. And Others
2017 Latest Caselaw 974 ALL

Citation : 2017 Latest Caselaw 974 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Pawan Kumar And Others vs State Of U.P. And Others on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 67047 of 2006
 

 
Petitioner :- Pawan Kumar And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- A.D. Saunders,Akhilesh Tripathi,Anoop Trivedi
 
Counsel for Respondent :- C.S.C.,Siddharth Varma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Issue notice to the respondent to engage another counsel as learned counsel for the respondent has been elevated to the Bench.

Order Date :- 22.5.2017

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