Isabella Thoburn College Thru ... vs Director, Higher Education & 3 ...
2017 Latest Caselaw 972 ALL

Citation : 2017 Latest Caselaw 972 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Isabella Thoburn College Thru ... vs Director, Higher Education & 3 ... on 22 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1896 of 2007
 

 
Petitioner :- Isabella Thoburn College Thru Principal
 
Respondent :- Director, Higher Education & 3 Ors.
 
Counsel for Petitioner :- Sandeep Dixit
 
Counsel for Respondent :- C S C,Shikhar Anand
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Shikhar Anand, learned counsel for State Information Commission is directed to produce the record of complaint case no. 2729 (c)/2006.

2. List/put up this case on 25.05.2017.

Order Date :- 22.5.2017

Pachhere/-

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