Smt. Sheela Sachdeva And Others vs State Of U.P. And Others
2017 Latest Caselaw 971 ALL

Citation : 2017 Latest Caselaw 971 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Smt. Sheela Sachdeva And Others vs State Of U.P. And Others on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 10292 of 2007
 

 
Petitioner :- Smt. Sheela Sachdeva And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Sanjeev Kumar,S.K. Srivastava,Sanjeev Singh,Shashi Nandan
 
Counsel for Respondent :- C.S.C.,Addl.Advocate General,Dr.Y.K.Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel states that learned Additional Advocate General is to appear in this matter.

List this matter on 06.07.2017.

Order Date :- 22.5.2017

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