U.P. Rajya Vidut Parishad ... vs State Of U.P. Lucknow Thru Secy. ...
2017 Latest Caselaw 968 ALL

Citation : 2017 Latest Caselaw 968 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

U.P. Rajya Vidut Parishad ... vs State Of U.P. Lucknow Thru Secy. ... on 22 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1871 of 2009
 

 
Petitioner :- U.P. Rajya Vidut Parishad Karamchari Sahkari Grah Nirman Sam
 
Respondent :- State Of U.P. Lucknow Thru Secy. Housing & Anr.
 
Counsel for Petitioner :- C.K. Seth
 
Counsel for Respondent :- C.S.C.,Shailendra Singh Chauhan
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Called in revised. None appeared to press this petition.

2. Dismissed for want of prosecution.

3. Interim order, if any, stands vacated.

Order Date :- 22.5.2017

Pachhere/-

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