Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Km. Saroj vs Union Of India Thru Secy. Homes & 3 ...
2017 Latest Caselaw 965 ALL

Citation : 2017 Latest Caselaw 965 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
Km. Saroj vs Union Of India Thru Secy. Homes & 3 ... on 22 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 7848 of 2007
 

 
Petitioner :- Km. Saroj
 
Respondent :- Union Of India Thru Secy. Homes & 3 Ors.
 
Counsel for Petitioner :- Sanjay Misra
 
Counsel for Respondent :- C.Sc..,Shamshad Alam
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Ghulam Mohammad Kamil, Advocate has filed memo of apperance on behalf of opposite party no.1, which is taken on record.

2. List this case on 30.05.2017 for hearing.

Order Date :- 22.5.2017

Pachhere/-

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter