Vinay Kumar Sharma vs Arun Kumar Sharma And Others
2017 Latest Caselaw 964 ALL

Citation : 2017 Latest Caselaw 964 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Vinay Kumar Sharma vs Arun Kumar Sharma And Others on 22 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 59 of 2013
 

 
Appellant :- Vinay Kumar Sharma
 
Respondent :- Arun Kumar Sharma And Others
 
Counsel for Appellant :- Rajeev Misra
 
Counsel for Respondent :- Amrendra Nath Rai,Ashok Bhatnagar,Gulrez Khan,J.H. Khan,Pratap Narain Gangwar,V.M.Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

The case was placed at the bottom on the request of Shri Rajeeev Mishra, learned counsel for the petitioner. He was busy in another court and not available.

List in the next cause list.

Order Date :- 22.5.2017

pks

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