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Ashok Kumar Mishra vs Avadh Gramin Bank Through ...
2017 Latest Caselaw 958 ALL

Citation : 2017 Latest Caselaw 958 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
Ashok Kumar Mishra vs Avadh Gramin Bank Through ... on 22 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6068 of 2005
 

 
Petitioner :- Ashok Kumar Mishra
 
Respondent :- Avadh Gramin Bank Through Chairman And Another
 
Counsel for Petitioner :- Sandeep Dixit,Anurag Shukla,R C Pathak
 
Counsel for Respondent :- Lalit Shukla
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, put up on 23.05.2017 for further hearing.

Order Date :- 22.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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