Ram Kishan vs Nek Ram & Others
2017 Latest Caselaw 957 ALL

Citation : 2017 Latest Caselaw 957 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Ram Kishan vs Nek Ram & Others on 22 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 11
 

 
Case :- SECOND APPEAL No. - 769 of 2000
 

 
Appellant :- Ram Kishan
 
Respondent :- Nek Ram & Others
 
Counsel for Appellant :- Gopi Krishna Pandey
 
Counsel for Respondent :- Suresh Chandra Verma
 

 
Hon'ble Abhai Kumar,J.

Civil Misc. Recall Application No. 6042 of 2014.

None present on behalf of the appellant, even in revised list.

The recall application is dismissed in default.

Order Date :- 22.5.2017

N.A.

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