Smt. Kalpana Dwivedi vs Vinod Kumar Dubey
2017 Latest Caselaw 955 ALL

Citation : 2017 Latest Caselaw 955 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Smt. Kalpana Dwivedi vs Vinod Kumar Dubey on 22 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL No. - 49 of 2015
 

 
Appellant :- Smt. Kalpana Dwivedi
 
Respondent :- Vinod Kumar Dubey
 
Counsel for Appellant :- P.S.Mehra,Ajay Kumar Pandey
 
Counsel for Respondent :- Pramod Kumar,Saurabh Srivastava
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1.Terms of the compromise one time settlement between the parties has been filed in the shape of affidavit.

2. Learned counsel for the appellant prays for and granted twenty four hours time to file her response.

3. Put up tomorrow, i.e 23.05.2017.

Order Date :- 22.5.2017

Pachhere/-

Download the LatestLaws.com Mobile App