Banshi Alias Banshidhar vs State Of U.P.
2017 Latest Caselaw 953 ALL

Citation : 2017 Latest Caselaw 953 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Banshi Alias Banshidhar vs State Of U.P. on 22 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 467 of 2006
 

 
Revisionist :- Banshi Alias Banshidhar
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- P.L.Misra,Karuna Shanker Misra,Sharad Nandan Ojha
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Matter has wrongly been listed today.

Put up tomorrow i.e. 23rd May, 2017.

Order Date :- 22.5.2017

Mukesh

Download the LatestLaws.com Mobile App