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Smt. Gurpreet Kaur vs Shri Rajeev Siingh
2017 Latest Caselaw 951 ALL

Citation : 2017 Latest Caselaw 951 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
Smt. Gurpreet Kaur vs Shri Rajeev Siingh on 22 May, 2017
Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 4 of 2011
 

 
Appellant :- Smt. Gurpreet Kaur
 
Respondent :- Shri Rajeev Siingh
 
Counsel for Appellant :- Amrit Preet Singh
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Alok Sharma, learned counsel for the respondent is reported to be on sanctioned leave till 23.05.2017.

2. List this case on 11.07.2017.

Order Date :- 22.5.2017

Pachhere/-

 

 

 
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