Citation : 2017 Latest Caselaw 950 ALL
Judgement Date : 22 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- U/S 482/378/407 No. - 1 of 2008 Applicant :- Swami Nath Singh Opposite Party :- State Of U.P. Through Principal Secy. Home Civil & Another Counsel for Applicant :- A.K. Sharma,Tarun Kumar Pandey Counsel for Opposite Party :- Govt. Advocate,Ravindra Kumar Srivastava Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. Case is passed over for the day on account of illness of Sri Tarun Kumar Pandey, learned counsel for applicant.
2. The order dated 11.4.2017 has not yet been complied with by learned counsel for applicant, the same shall be complied within two weeks.
3. List this matter on 7th July, 2017.
4. Interim order, if any, shall continue till the next date of listing.
Order Date :- 22.5.2017
Mukesh
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