Indresh Singh And Others vs Mechanical Department And Others
2017 Latest Caselaw 95 ALL

Citation : 2017 Latest Caselaw 95 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Indresh Singh And Others vs Mechanical Department And Others on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30309 of 1997
 

 
Petitioner :- Indresh Singh And Others
 
Respondent :- Mechanical Department And Others
 
Counsel for Petitioner :- Sheo Shanker Tripathi,Brij Raj Singh
 
Counsel for Respondent :- S.C.,A.N. Patel,Murlidhar,R.P.Singh,Shashi Ranjan Srivstav,V.D. Ojha
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Shashi Ranjan Srivastava, learned counsel appearing on behalf of Primary Cooperative Bank Ltd. seeks three weeks time to file supplementary counter affidavit in response to the supplementary affidavit.

List in the first week of July, 2017.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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