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State Of U.P. vs Ram Shankar And (2) Ors.
2017 Latest Caselaw 949 ALL

Citation : 2017 Latest Caselaw 949 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
State Of U.P. vs Ram Shankar And (2) Ors. on 22 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1059 of 2003
 

 
Appellant :- State Of U.P.
 
Respondent :- Ram Shankar And (2) Ors.
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  It is stated by Sri Ramesh Singh-Advocate that he had instructions in this matter to appear  on behalf of all the accused and he shall file vakalatnama before the Registry of this Court during the the course of day.

2.  List this matter on 31st May, 2017.

Order Date :- 22.5.2017

Mukesh

 

 

 
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