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Satish Gupta vs State Of U.P.
2017 Latest Caselaw 948 ALL

Citation : 2017 Latest Caselaw 948 ALL
Judgement Date : 22 May, 2017

Allahabad High Court
Satish Gupta vs State Of U.P. on 22 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 160 of 2017
 

 
Appellant :- Satish Gupta
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Govt. Advocate,Rehan Ahmad Siddiqui
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Learned Standing Counsel prays for and is granted a week's time to file objection / counter affidavit.

2.  Objection / rejoinder Affidavit, if any, may be filed by Sri Rehan Ahmad Siddiqui- Amicus Curie within a week thereafter.

3.  List this matter on 26th May, 2017.

Order Date :- 22.5.2017

Mukesh

 

 

 
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