Madhuresh Pandey vs Committee Of Management ...
2017 Latest Caselaw 947 ALL

Citation : 2017 Latest Caselaw 947 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Madhuresh Pandey vs Committee Of Management ... on 22 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1360 of 2001
 

 
Petitioner :- Madhuresh Pandey
 
Respondent :- Committee Of Management Rashtriya Intercollege Tenduwa
 
Counsel for Petitioner :- Umesh Chandra Pandey,R.R. Misra,Vijay Tewari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Heard learned counsel for parties.

Judgment reserved.

Order Date :- 22.5.2017

psd

(Vivek Chaudhary,J.)

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