Kanhaiya vs State Of U.P.
2017 Latest Caselaw 946 ALL

Citation : 2017 Latest Caselaw 946 ALL
Judgement Date : 22 May, 2017

Allahabad High Court

Kanhaiya vs State Of U.P. on 22 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 407 of 2017
 

 
Appellant :- Kanhaiya
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- In Person (Jail Appeal),K.K. Tiwari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Learned Standing Counsel prays for and is granted a week's time to file objection / counter affidavit.

2. List this matter on 3rd July, 2017.

Order Date :- 22.5.2017

Mukesh

Download the LatestLaws.com Mobile App