Citation : 2017 Latest Caselaw 945 ALL
Judgement Date : 22 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 788 of 2017 Appellant :- Bhagwati Prasad & Another Respondent :- State Of U.P. Counsel for Appellant :- Girish Chandra Verma Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
1. State to file its objection/counter affidavit and copy be served to appellant's Advocate who shall file his objection / rejoinder affidavit on or before the next date fixed.
2. List on 5th July, 2017.
Order Date :- 22.5.2017
Mukesh
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