Shri Krishna Yadav vs Smt. Munni Devi And 7 Others
2017 Latest Caselaw 94 ALL

Citation : 2017 Latest Caselaw 94 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Shri Krishna Yadav vs Smt. Munni Devi And 7 Others on 4 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35096 of 2014
 

 
Petitioner :- Shri Krishna Yadav
 
Respondent :- Smt. Munni Devi And 7 Others
 
Counsel for Petitioner :- V.S. Shukla
 
Counsel for Respondent :- Siddhartha Srivastava
 

 
Hon'ble Manoj Kumar Gupta,J.

Counsel for petitioner prays for time to file rejoinder affidavit, which is allowed.

List after two weeks.

(Manoj Kumar Gupta, J.)

Order Date :- 4.5.2017

skv

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