Smt. Rashida Khatoon @ Rana And ... vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 936 ALL

Citation : 2017 Latest Caselaw 936 ALL
Judgement Date : 19 May, 2017

Allahabad High Court

Smt. Rashida Khatoon @ Rana And ... vs State Of U.P. Thru. Prin. Secy. ... on 19 May, 2017

Bench: Ajai Lamba, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 11063 of 2017
 

 
Petitioner :- Smt. Rashida Khatoon @ Rana And Ors.
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home & Ors.
 
Counsel for Petitioner :- Rajeev Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. This petition seeks issuance of a writ in the nature of Mandamus directing respondent nos. 2,3 & 4 to allow the petitioners to live in House No. 514, Mohalla Hidayet Nagar, Lakhimpur, District- Kheri.

2. Learned counsel for the petitioners wants to withdraw the petition so as to avail other remedies provided in law.

3. This petition is dismissed as withdrawn with liberty, as prayed.

Order Date :- 19.5.2017

Pachhere/-

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