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Sanjay Kumar Singh vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 935 ALL

Citation : 2017 Latest Caselaw 935 ALL
Judgement Date : 19 May, 2017

Allahabad High Court
Sanjay Kumar Singh vs State Of U.P. Thru. Prin. Secy. ... on 19 May, 2017
Bench: Ajai Lamba, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- MISC. BENCH No. - 11034 of 2017
 

 
Petitioner :- Sanjay Kumar Singh
 
Respondent :- State Of U.P. Thru. Prin. Secy. Home & Others
 
Counsel for Petitioner :- Dinesh Klumar Ojha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Superintendent of Police, Pratapgarh is directed to file his affidavit detailing the steps taken in investigation of Case Crime No. 766 of 2016 under Section 302 I.P.C Police Station- Kotwali Nagar District- Pratapgarh.

2. List on 11.08.2017.

Order Date :- 19.5.2017

Pachhere/-

 

 

 
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